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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(e) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(e)An existing open access customer shall have priority higher than new open access applicant under respective category provided the existing open access customer applies for renewal within the timeframe specified under these Regulations;