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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Himachal Pradesh - Subsection

Section 62(6) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(6)If the fines/penalties or charges imposed by the Commission are not paid within 30 days as per sub-regulation (4), the same shall be recoverable as arrears of land revenue.Chapter-XII Miscellaneous