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State of Madhya Pradesh - Section

Section 27A in The M.P. Civil Services (Pension) Rules, 1976

27A. [ Name and place of a branch of public sector bank if pension/gratuity is desired to be drawn through it] [Inserted by Notification No. FB-6-2(a)-80-R-II-IV, dated 31-3-80 (w.e.f. 18-4-1980).]...............