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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(c) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(c)"Deputy Syiem" or "Syiem Khynnah" means a Khasi male adult belonging to any of the "Lai Kpoh" of the Syiem clan of Mylliem Syiemship and duly appointed under the provisions of this Act.