Delhi High Court - Orders
Nilam Mantri vs Union Of India & Anr on 18 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~73
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 496/2019 & CM APPL.2243-2244/2019
NILAM MANTRI ..... Petitioner
Through:
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Sushil Kumar Pandey, Adv. for
UOI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 18.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 18, 2019 ns