Supreme Court - Daily Orders
M/S T.C.Healthcare Pvt. Ltd. vs Union Of India on 11 January, 2023
Bench: Sanjay Kishan Kaul, K.M. Joseph, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Curative Petition (Civil) No 227 of 2020
In
Review Petition (Civil) No 2733 of 2019
In
Civil Appeal No 4687 of 2010
T C Healthcare Private Limited ...Petitioners
and Another
Versus
Union of India and Another ...Respondents
WITH
Curative Petition (Civil) No 228 of 2020
In
Review Petition (Civil) No 2734 of 2019
In
Civil Appeal No 4679 of 2010
ORDER
1 We have gone through the Curative Petitions and the connected documents.
In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra vs Ashok Hurra1.
2 The Curative Petitions are dismissed.
…...…...….......………………....…CJI. [Dr Dhananjaya Y Chandrachud] …...…...….......………………....…..J. [Sanjay Kishan Kaul] …...…...….......………………....…..J. [K M Joseph] Signature Not Verified Digitally signed by …...…...….......………………....…..J. CHETAN KUMAR Date: 2023.02.09 [S Ravindra Bhat ] 16:44:18 IST Reason:
New Delhi;
January 11, 2023
CKB
1 (2002) 4 SCC 388
ITEM NO.1004 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PET(C) No.227/2020 In R.P.(C) No.2733/2019 In C.A. No.4687/2010 (Arising out of impugned final judgment and order dated 22-01-2020 in R.P.(C) No.2733/2019 15-11-2019 in C.A. No.4687/2010 passed by the Supreme Court of India) M/S T.C. HEALTHCARE PVT. LTD. & ANR. Petitioners VERSUS UNION OF INDIA & ANR. Respondents WITH CURATIVE PET(C) No.228/2020 in R.P.(C) No.2734/2019 in C.A. No. 4679/2010 (III-A) Date : 11-01-2023 These petitions were circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE S. RAVINDRA BHAT By Circulation UPON hearing the counsel the Court made the following O R D E R 1 The curative petitions are dismissed in terms of the signed order. 2 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)