Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 7 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~28 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021, I.A. 664/2021, I.A. 10293/2021 & I.A.
10294/2021
NTPC LTD. ..... Petitioner
Through: Mr. Sanjay Jain, ASG with Mr.
R.K.Joshi, Mr. Ojusya Joshi and Mr.
Yuvraj, Advocates.
versus
DRIPLEX WATER ENGINEERING PVT. LTD. ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate.
+ OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021 &
EX.APPL.(OS) 874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
NTPC LIMITED ..... Judgement Debtor
Through: Mr. Sanjay Jain, ASG with Mr.
R.K.Joshi, Mr. Ojusya Joshi and Mr.
Yuvraj, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 07.04.2022
1. There is full Court Reference today at 03:30 PM.
2. Due to paucity of time, it is not possible to take up the matter today.
3. Re-notify on 26th September, 2022.
SANJEEV NARULA, J APRIL 7, 2022/nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2022 11:15:28