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Delhi High Court - Orders

Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 7 April, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~28 & 36
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 19/2021, I.A. 664/2021, I.A. 10293/2021 & I.A.
                               10294/2021
                               NTPC LTD.                                            ..... Petitioner
                                                   Through:     Mr. Sanjay Jain, ASG with Mr.
                                                                R.K.Joshi, Mr. Ojusya Joshi and Mr.
                                                                Yuvraj, Advocates.
                                                   versus
                               DRIPLEX WATER ENGINEERING PVT. LTD. ..... Respondent
                                            Through: Mr. Vikram Nandrajog, Advocate.

                          +    OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS) 670/2021 &
                               EX.APPL.(OS) 874/2021

                               M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                  ..... Decree Holder
                                            Through: Mr. Vikram Nandrajog, Advocate.
                                                   versus
                               NTPC LIMITED                                    ..... Judgement Debtor
                                                   Through:     Mr. Sanjay Jain, ASG with Mr.
                                                                R.K.Joshi, Mr. Ojusya Joshi and Mr.
                                                                Yuvraj, Advocates.
                               CORAM:
                               HON'BLE MR. JUSTICE SANJEEV NARULA
                                                   ORDER

% 07.04.2022

1. There is full Court Reference today at 03:30 PM.

2. Due to paucity of time, it is not possible to take up the matter today.

3. Re-notify on 26th September, 2022.

SANJEEV NARULA, J APRIL 7, 2022/nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:08.04.2022 11:15:28