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Supreme Court - Daily Orders

Ritesh Kumar Yadav vs The State Of Uttar Pradesh on 13 January, 2020

Bench: Uday Umesh Lalit, Hemant Gupta

     ITEM NO.12                               COURT NO.6                  SECTION XI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.28561/2019

     (Arising out of impugned final judgment and order dated 05-09-2019
     in WC No. 58849/2017 passed by the High Court Of Judicature At
     Allahabad)

     RITESH KUMAR YADAV                                                    Petitioner(s)

                                                     VERSUS

     STATE OF UTTAR PRADESH & ORS.                                         Respondent(s)


     Date : 13-01-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                   Mr. Shariq Ahmed, Adv.
                                         Mr. Tariq Ahmed, Adv.
                                         Mr. Sunil Kumar Verma, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List this matter along with SLP (Civil) Diary No.24377 of 2019 before the appropriate Bench.

                         (MUKESH NASA)                                   (SUMAN JAIN)
                         COURT MASTER                                   BRANCH OFFICER



Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2020.01.14
10:16:55 IST
Reason: