Supreme Court - Daily Orders
Ritesh Kumar Yadav vs The State Of Uttar Pradesh on 13 January, 2020
Bench: Uday Umesh Lalit, Hemant Gupta
ITEM NO.12 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.28561/2019
(Arising out of impugned final judgment and order dated 05-09-2019
in WC No. 58849/2017 passed by the High Court Of Judicature At
Allahabad)
RITESH KUMAR YADAV Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
Date : 13-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Mr. Sunil Kumar Verma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with SLP (Civil) Diary No.24377 of 2019 before the appropriate Bench.
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2020.01.14
10:16:55 IST
Reason: