Calcutta High Court (Appellete Side)
The Salkia Industries Works & Ors vs Carnation Industries Limited on 9 September, 2014
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1
09.09.2014. F. A. 113 of 2012
dc.
The Salkia Industries works & Ors.
versus
Carnation Industries Limited
Mr. Sarbananda Sanyal ... For the Appellants.
Seen the office report dated 28th August, 2014.
Let the requisites put in by the appellants out of time be
accepted.
The concerned department is directed to take steps for
service of notice of appeal upon the sole respondent
immediately.
(JYOTIRMAY BHATTACHARYA, J.) ( TAPASH MOOKHERJEE, J. )