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Madhya Pradesh High Court

Royal Sundaram General Insurance ... vs Pawan on 6 October, 2025

1 MA-5149-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 5149 of 2025 (ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED Vs PAWAN AND OTHERS ) Dated : 06-10-2025 Shri T.S. Lamba - Advocate for the appellant.

As prayed, let this appeal be listed along with C.R. No.626 of 2025 .

(HIMANSHU JOSHI) JUDGE Prachi Signature Not Verified Signed by: PRACHI PANDEY Signing time: 07-10-2025 17:04:59