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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

NCT Delhi - Subsection

Section 112(1)(n) in The Delhi Co-Operative Societies Act, 2003

(n)an order made by the co-operative society or the Registrar under section 95 or section 96 or section 97 directing the winding up of a co-operative society;