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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(4)Selection for promotions in regular line of promotion from the post/posts not included in the State Service to the lowest post or category of post in the State Service shall be made strictly on the basis of merit and on the basis of seniority-cum-merit in the proportion of 50 : 50 :Provided that if the Committee is satisfied that suitable persons are not available for promotion strictly on the basis of a merit in a particular year, selection by promotion on the basis of seniority-cum-merit may be made in the same manner as specified in these Rules.