Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 17 in The Bengal Vagrancy Act, 1943 17. Outside employment to be obtained for vagrants when possible. - The Manager of a Vagrants' home shall use his best endeavours to obtain outside the vagrants' home suitable employment for vagrants detained therein.
