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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(2)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)the tax that would be payable in respect of those goods if the goods were sold at their fair market value on that date; or