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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1)(viii) in National Academy of Legal Studies and Research University Act, 1998

(viii)to recommend recognise diplomas and degrees of other Universities and institutions and to determine their equivalance in relation to the certificates, diplomas and degrees of the University;