Section 17 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
17. Dissolution of Town Vending Committee.
- If, in the opinion of the appropriate Government, a Town Vending Committee persistently makes defaults in the performance of duties imposed on it by/or under the Act and these rules or exceeds or abuses its powers, the appropriate Government may, by order, dissolve such Town Vending Committee and constitute a fresh Town Vending Committee.
