Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 12] [Entire Act] Union of India - Subsection Section 12(iii) in The Disaster Management Act, 2005 (iii)ex gratia assistance an account of loss of life as also assistance on account of damage to houses and for restoration of means of livelihood;
