Section 7(1) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
(1)The Board shall hold its sittings in the premises of a Observation Home. The board shall meet on two working days of a week on Wednesday and Friday from 11.00 a.m. to 5.00 p.m. and seen the more number of case. The board may think of additional meetings.
