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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Maharashtra - Subsection

Section 153(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(3)[****] [Sub-sections (2) and (3) of section 153 were deleted by Maharashtra 15 of 1974, Section 82(2).]