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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(iii) in The Pandit Deendayal Petroleum University Act, 2007

(iii)not have attained the age of [Seventy years] [Substituted 'sixty-five years' by Gujarat Act No. 11 of 2012, dated 11.4.2012.] on the date of nomination or re-nomination.