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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(24) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(24)to make provision for-
(a)extramural teaching and extension service;
(b)correspondence course;
(c)Physical training;
(d)Sports and athetetic activities;
(e)Social service schemes;
(f)National Cadet Corps;
(g)Student Union;