Patna High Court - Orders
Asha Devi @ Quack @ Asha Singh vs The State Of Bihar on 25 March, 2015
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.12391 of 2015
Arising Out of PS.Case No. -398 Year- 2013 Thana -HAJIPUR District- VAISHALI(HAJIPUR)
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Asha Devi @ Quack @ Asha Singh
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner : Mr. Sanjay Kumar @ S.K., Advocate.
For the Opposite Party : Mr. A.Haque Sahara(App)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
SINGH
ORAL ORDER
2 25-03-2015As prayed for by learned counsel for the petitioner, put up this matter after two weeks. U.K./- (Dinesh Kumar Singh, J) U