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Patna High Court - Orders

Asha Devi @ Quack @ Asha Singh vs The State Of Bihar on 25 March, 2015

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Criminal Miscellaneous No.12391 of 2015
                        Arising Out of PS.Case No. -398 Year- 2013 Thana -HAJIPUR District- VAISHALI(HAJIPUR)
                      ======================================================
                      Asha Devi @ Quack @ Asha Singh
                                                                         .... .... Petitioner
                                                   Versus
                      The State of Bihar
                                                                    .... .... Opposite Party
                      ======================================================
                      Appearance :
                      For the Petitioner     : Mr. Sanjay Kumar @ S.K., Advocate.
                      For the Opposite Party :  Mr. A.Haque Sahara(App)
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                      SINGH
                      ORAL ORDER


2        25-03-2015

As prayed for by learned counsel for the petitioner, put up this matter after two weeks. U.K./- (Dinesh Kumar Singh, J) U