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[Cites 0, Cited by 0] [Section 14(8)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(8)(c) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(c)specifying the times at which and the manner in which annual general meetings and special general meetings of the Association of Apartment Owners shall be held and conducted;