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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(c) in The Bombay Cotton Contracts Act, 1932

(c)"Board of Directors" means a board of directors of a recognised cotta association constituted under section 5 and acting through at least a quorum of their members at a meeting of that board duly called and constituted;