Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 12 November, 2018

Bench: A.M. Khanwilkar, Navin Sinha

     ITEM NO.57                               COURT NO.12                 SECTION IV-B

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)             No(s).   8432/2017

     (Arising out of impugned final judgment and order dated 23-11-2016
     in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR.                           Petitioner(s)

                                                     VERSUS

     HARYANA ELECTRICITY REGULATORY COMMISSION                            Respondent(s)



     Date : 12-11-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr.   C.A. Sundaram, Sr. Adv.
                                       Ms.   Radhika Singh, Adv.
                                       Mr.   P. S. Sudheer, AOR
                                       Mr.   Rishi Maheshwari, Adv.
                                       Ms.   Anne Mathew, Adv.
                                       Ms.   Shruti Jose, Adv.

     For Respondent(s)                 Mr.   Sanjay Sen, Sr. Adv.
                                       Mr.   Pallav Mongia, AOR
                                       Mr.   Mridul Chakravarthy, Adv.
                                       Mr.   Sabyasachi B., Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on a non-miscellaneous day after two weeks.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.11.13 16:50:46 IST Reason: