Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 12 November, 2018
Bench: A.M. Khanwilkar, Navin Sinha
ITEM NO.57 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No. 25337/2015 passed by the High Court Of Punjab & Haryana
At Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR. Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 12-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. C.A. Sundaram, Sr. Adv.
Ms. Radhika Singh, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s) Mr. Sanjay Sen, Sr. Adv.
Mr. Pallav Mongia, AOR
Mr. Mridul Chakravarthy, Adv.
Mr. Sabyasachi B., Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day after two weeks.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.11.13 16:50:46 IST Reason: