Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(5) in Insolvency And Bankruptcy Code, 2016

(5)The Adjudicating Authority may give directions to the resolution professional replaced under sub-section (4)-
(a)to share all information with the new resolution professional in respect of the fresh start process; and
(b)to co-operate with the new resolution professional as may be required.