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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(ii) in Census Rules, 1990

(ii)publish a notification directing the public to cooperate in furnishing accurate and unambigous information in respect of the questions that may be put to them through census alongwith an extract of penalties prescribed under section 11 of the Act;