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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Mizoram - Subsection

Section 104(3) in Mizoram Police Act, 2011

(3)The remuneration, allowances and other terms and conditions of service of the members shall be as notified by the State Government from time to time and shall not be varied to their disadvantage after appointment.