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Union of India - Section

Section 1970 in The Navy (Disposal Of Private Property) Regulations, 1961

1970.

S.R.O. 389, dated the 12th December, 1961 - In exercise of the powers conferred by sub-section (1) of Section 184 read with clauses (n) and (r) of sub-section (2) of that section of the Navy Act, 1957 (62 of 1957), the Central Government hereby makes the following regulations, namely: