Section 2(17)(c) in The Code of Civil Procedure, 1908
(c)every commissioned or gazetted officer in the military, [naval or air] [Substituted by Act 35 of 1934, Section 2 and Sch., for " or naval" . ] forces of [the Union] [Substituted by A.O. 1950, for " His Majesty" . ] [* * *] [The words " including His Majesty's Indian Marine Service" omitted by Act 35 of 1934, Section 2 and Sch. ]