Himachal Pradesh High Court
Suneel Kumar vs . Hrtc & Another on 7 April, 2022
Bench: Sabina, Satyen Vaidya
Suneel Kumar Vs. HRTC & another .
CWP No.6683 of 2021 07.04.2022 Present: Mr. Vijay Kumar, Advocate on behalf of Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Virbahadur Verma, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to file compliance report.
List again on 1st August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge April 07, 2022 (ps/vh) ::: Downloaded on - 07/04/2022 20:14:46 :::CIS