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[Cites 0, Cited by 2] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(4) in The Maharashtra Village Panchayats Act, 1959

(4)If in the election of the Sarpanch or Upa-Sarpanch there is an equality of votes, the result of the election shall be decided by lot drown in the presence of the officer presiding in such manner as he may determine.