Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(v) in The U.P. Village Forests Joint Management Rules, 1997 (v)to impound cattle entering into the Village Forest and to detain them upto forty eight hours if such cattle are not covered under permits issued by the Village Committee;
