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State of Rajasthan - Section
Section 69AA in The Rajasthan Excise Rules, 1956
69AA. [ Annual basic license fees and minimum special vend fees. [Substituted by Notification No. G.S.R. 4, dated 1.4.2014 (w.e.f. 31.1.1957.)]
- The annual basic license fees and minimum special vend fees for retail off sale of Indian Made Foreign Liquor/Beer in Municipal area including Sagwara and Rawatbhata Municipalities (except area of other Fourth Category Municipalities), shall be as under:-](Rs. in Lac)| [S.No [Substituted by Notification No. G.S.R. 1, dated 1.4.2017 (w.e.f 31.1.1957).] | Category of Shop situated in Municipal Area | Prescribed fee for the year 2017-18 (Rs. in Lac) | ||
| Basic License Fees | Minimum Special Vend Fees | Total of (Col. No. 3+4) | ||
| 1 | 2 | 3 | 4 | 5 |
| 1. | Jaipur/Jodhpur | 17.00 | 8.00 | 25.00 |
| 2. | Other Divisional headquarters including Mount Abuand Jaisalmer | 13.50 | 6.50 | 20.00 |
| 3. | Alwar, Sikar, Bhilwara,Pali and SriGanganagar District head quarters | 10.00 | 5.00 | 15.00 |
| 4. | Other districts head quarters | 8.80 | 4.20 | 13.00 |
| 5. | Other Municipal headquarters, including Sagwara (excluding other Fourth Category Municipalities) | 8.00 | 3.50 | 11.50] |
| 69AA. [ [Inserted by S.O.223, dated 25.2.1993, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 1.3.1993, page 376, [25-2-93].]The Fee for licence for retail sale of Country Liquor under exclusive privilege system per shop shall be Rs. 2500/- per year or part thereof.] |