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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(1) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

(1)The Approved Intermediary/Authorised Collection Centers shall issue E-Stamp Certificate for such additional Stamp Duty on separate sheet of paper in the same way as laid down in rules 21 to 25.