Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Punjab - Subsection Section 101(10) in Panjab University Act, 1947 10.2Authorities mentioned in Col. 4 above may re-delegate their power to authorities subordinate to the subject to such conditions that they may like to impose. The power so re-delegated cannot be delegated any further.
