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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1) in The Centre for Environmental Planning and Technology University Act, 2005

(1)The Executive Council shall consist of the following members, namely:-,
(i)the President of the University who shall be the Chairman of the Executive Council;
(ii)the Director;
(iii)the Deans.