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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Rajasthan - Subsection

Section 7A(2) in Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983

(2)The application for grant of a license to operate a wood handicraft saw mill shall be made to the licensing officer, by the owner; of the wood handicrafts saw mill, in Form 3.