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[Cites 0, Cited by 0] [Section 115E(4)] [Section 115E] [Entire Act]

Union of India - Subsection

Section 115E(4)(vi) in The Central Motor Vehicles Rules, 1989

(vi)The reference fuel shall be as specified in Annexure IV-J for gasoline; Annexure IV Q for E85 vehicles and in Annexure-IV-R for ED95 vehicles.