Allahabad High Court
Arjun Ram Yadav vs State Of U.P. And Others on 8 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 31223 of 1996 Petitioner :- Arjun Ram Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- R.R. Singh,L.C. Yadav Respondent Counsel :- C.S.C. Hon'ble Arun Tandon,J.
Nobody is present on behalf of the petitioner even in the revised reading of the cause list.
This writ petition, filed in the year 1996, is directed against an order of suspension. The writ petition appears to have become infructuous by passage of time.
It is dismissed accordingly. Interim order, if any, stands discharged. Order Date :- 8.7.2010 Pkb/