Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Arjun Ram Yadav vs State Of U.P. And Others on 8 July, 2010

Author: Arun Tandon

Bench: Arun Tandon

Court No. - 18

Case :- WRIT - A No. - 31223 of 1996

Petitioner :- Arjun Ram Yadav
Respondent :- State Of U.P. And Others
Petitioner Counsel :- R.R. Singh,L.C. Yadav
Respondent Counsel :- C.S.C.

Hon'ble Arun Tandon,J.

Nobody is present on behalf of the petitioner even in the revised reading of the cause list.

This writ petition, filed in the year 1996, is directed against an order of suspension. The writ petition appears to have become infructuous by passage of time.

It is dismissed accordingly. Interim order, if any, stands discharged. Order Date :- 8.7.2010 Pkb/