Section 9(3)(a) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)Seats shall be reserved in each course for the following categories, to the extent indicated against them:

(i)Physically Handicapped...3% (*)

(ii)National Cadet Corps...1 /4% (0.25%)

(iii)Games and Sports...Va% (0.50%)

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