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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(y) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(y)to adopt measures to promote physical, moral and social welfare of students in schools and institutions established, maintained, managed or affiliated by the Institute and to prescribe conditions of their hostels;