Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Himachal Pradesh - Subsection

Section 78(1)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)on an application made upon a resolution carried by three-fourth of the members of the society present at a special general meeting called for the purpose; or