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State of Assam - Section

Section 95 in Instructions Relating to Liquor

95. Verification of stock.

- Inspecting officers should verify the stock in hand and note the condition of the ganja in store, the amount of refuse kept aside and the general state of the warehouse. They should also examine the ganja registers and the treasury receipts with a view to ascertain that duty has been properly levied on all ganja issued. They should note on any unusual fluctuations in the quantities cleared by each vendor, which may indicate that the vendor is selling illicit ganja under colour of his licence.