Gujarat High Court
Dhanjibhai Talsibhai Jatapra vs State Of Gujarat on 26 August, 2021
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/11771/2021 ORDER DATED: 26/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11771 of 2021
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DHANJIBHAI TALSIBHAI JATAPRA
Versus
STATE OF GUJARAT
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Appearance:
ADITI S RAOL(8128) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 2,3
GOVERNMENT PLEADER (99) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 26/08/2021
ORAL ORDER
Heard learned advocate Ms. Aditi Roal for the petitioners.
Issue Notice returnable on 27th September, 2021.To be heard with Special Civil Application No. 661 of 2021.
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