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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

Union of India - Subsection

Section 299(1)(iv) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(iv)- the cost of any person properly employed by the Liquidators which may in the form of salary, perks etc and cost incurred in engaging the services of professionals, advocates, experts etc;