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State of Uttar Pradesh - Section

Section 17 in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

17. Seniority.

- Seniority of the members of the service in each category of post shall be determined according to the date of substantive appointment to permanent posts, provided that if the date of appointment of two or more candidates be the same the seniority shall be determined in accordance with their position in the list referred in Rule 13 or 14.