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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

6. Period of Scheduled Outages.

- Periods of interruption due to scheduled outage shall be specified in the notice and shall not exceed 12 hours on any day. In each event the licensee shall ensure that supply is normally restored by 6.00 p.m.