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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3) in The Andhra Pradesh Infrastructure Development Enabling Act, 2001

(3)The ex-officio members of the Authority shall be the following:i. Secretary to the Government, Finance and Planning (Fin. Wing) Dept. Department,ii. Secretary to Government, Transport, Roads and Buildings Department.iii. Secretary to Government, Municipal Administration and Urban Development Department.iv. Secretary to Government, Information Technology Department[v. Managing Director, Infrastructure Corporation of Andhra Pradesh.] [Substituted by Act No. 9 of 2006, dated 2.1.2006.][vi. ***] [Omitted 'Director General, National Academy of Construction, Hyderabad' by Act No. 9 of 2006, dated 2.1.2006.]