Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Uttar Pradesh - Subsection Section 115(iii) in Uttar Pradesh Municipal Corporation Act, 1959 (iii)swimming pools, public wash houses, bathing places and other institutions designed for the improvement and construction of bathing ghats on river banks;
